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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(l) in Bhadohi Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 2003

(l)"Sector" means anyone of the divisions in which the industrial development area or part thereof may be divided for the purpose of development under the Act;