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[Cites 0, Cited by 4] [Section 3] [Entire Act]

Bengal Presidency - Subsection

Section 3(1) in Bengal Tenancy Act, 1885

(1)"Agricultural year" means the Bengali year commencing on the first day of Baisakh :Provided that where, immediately before the commencement of the Bengal Tenancy (Amendment) Act, 1928, any other year has prevailed for agricultural purposes that year shall continue to prevail for those purposes until the first day of Baisakh next following the date of the commencement of that Act;