Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Assam - Subsection Section 39(1) in Cotton University Act, 2017 (1)The University shall have a Fund to be known as 'Cotton University Fund" to which shall be credited all its income, fees, fines, contributions, donations, loans and advances from any other sources.
