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[Cites 0, Cited by 0] [Section 193(4)] [Section 193] [Entire Act]

Union of India - Subsection

Section 193(4)(d) in The Income Tax Act, 2025

(d)"Overseas Depository Bank" means a bank authorised by the issuing company to issue Global Depository Receipts against issue of Foreign Currency Convertible Bonds or ordinary shares of the issuing company;