Section 2(f) in The Orissa Grama Panchayats Act, 1964
(f)[ "Director of Grama Panchayats" means an officer appointed as such by the State Government and shall include a Deputy Director and an Assistant Director of Grama Panchayats ;] [Substituted vide Orissa Gazette Extraordinary No. 502/9.5.1991-Notification No. 6657-Legislative 2.5.1991.]
