Bombay High Court
Shivaji S/O. Suklal Paradhi vs The State Of Maharashtra And Others on 28 February, 2020
Author: Vibha Kankanwadi
Bench: Vibha Kankanwadi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
901 CRIMINAL WRIT PETITION NO.1235 OF 2017
902 CRIMINAL WRIT PETITION NO.20 OF 2018
903 CRIMINAL WRIT PETITION NO.163 OF 2018
905 CRIMINAL REVISION APPLICATION NO.26 OF 2019
906 CRIMINAL APPLICATION NO.979 OF 2019
IN APPLN/6708/2017
907 CRIMINAL APPEAL NO.1290 OF 2019
WITH APPLN/4263/2019 IN APPEAL/1290/2019
908 CRIMINAL WRIT PETITION NO.1352 OF 2019
909 CRIMINAL WRIT PETITION NO.1792 OF 2019
910 CRIMINAL WRIT PETITION NO.1894 OF 2019
912 CRIMINAL APPLICATION NO.3796 OF 2019
IN REVNST/349/2019
913 CRIMINAL APPLICATION NO.4209 OF 2019
914 CRIMINAL WRIT PETITION NO.12 OF 2020
915 CRIMINAL APPEAL NO.108 OF 2020
916 CRIMINAL APPEAL NO.122 OF 2020
917 CIVIL APPLICATION NO.1127 OF 2020
IN RAST/761/2020
918 CIVIL APPLICATION NO.1128 OF 2020
IN RAST/750/2020
BDV
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CORAM : SMT. VIBHA KANKANWADI, J.
Dated: February 28, 2020 ...
PER COURT :-
1. Await Service of respective Respondent/s.
2. S.O. to 27.3.2020.
3. Interim relief, if any, to continue.
( SMT. VIBHA KANKANWADI, J. ) ...
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