Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 208] [Entire Act] State of Rajasthan - Subsection Section 208(4) in The General Rules (Civil), 1986 (4)Inspection on an urgent application, shall as a rule, be allowed on the same day provided such application is presented before 1.00 P.M. or 9 All. when the court observes morning hours.
