Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46E] [Entire Act] State of Odisha - Subsection Section 46E(2) in The Orissa Grama Panchayats Election Rules, 1965 (2)It shall be necessary for any polling officer to attest the thumb impression of the elector in the register of voters.
