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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(2) in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Non-teaching staff Service Conditions Rules, 2015

(2)Not with standing such repeal, anything done or any action taken under the previous Rules, Resolution, order, instructions, shall be down or taken under these Rules as at these Rules were come in to force on such date when such thing was done or such action was taken.