Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Manipur - Subsection Section 3(3) in Manipur Lokayukta Rules, 2018 (3)The Secretary to the Government of Manipur in the Department of Personnel and Training (Administrative Reforms Division) shall function as the Convener of the Search Committee.
