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State of Uttar Pradesh - Section

Section 7 in U.P. Flood Emergency Powers (Evacuation and Requisition) Act, 1951

7. Power to issue directions to boat owners.

- Without prejudice to the provisions of Section 5, the District Magistrate may, during a period of flood emergency, require any person or persons owning or having in possession or under his or their control any boat to comply such directions as he may give in writing.