Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 24] [Entire Act] State of Tamilnadu - Subsection Section 24(3) in The Tamil Nadu Co-Operative Societies Act, 1983 (3)An application to the Registrar under sub-section (2) shall be made within such time as may be prescribed.
