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Supreme Court - Daily Orders

Intertek India Private Limited vs Assistant Commissioner Of Income Tax ... on 1 April, 2026

     ITEM NO.46                          COURT NO.4                 SECTION XIV

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 26705/2023
     [Arising out of impugned final judgment and order dated 31-08-2023
     in WP(C) No. 11517/2023 passed by the High Court of Delhi at New
     Delhi]

     INTERTEK INDIA PRIVATE LIMITED                                  Petitioner(s)

                                                VERSUS

     ASSISTANT COMMISSIONER OF INCOME TAX
     CIRCLE 10 1 NEW DELHI                                           Respondent(s)

     Date : 01-04-2026 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                         HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Petitioner(s)             Ms. Rubal Bansal Maini, Adv.
                                   Mr. Satvik Sareen, Adv.
                                   Mr. Faisal Sherwani, AOR

     For Respondent(s)             Mr. N Venkataraman, A.S.G.
                                   Mr. Sudarshan Lamba, AOR
                                   Mr. Venkataraman Chandrashekhara Bharathi, Adv.
                                   Mr. Sudhakar Kulwant, Adv.
                                   Mr. Navanjay Mahapatra, Adv.
                                   Mr. B K Satija, Adv.

                                   Mr. Raj Bahadur Yadav, AOR

                          UPON hearing the counsel the Court made the following
                                             O R D E R

List on 11.09.2026.

(RADHA SHARMA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by RADHA SHARMA Date: 2026.04.04 11:42:06 IST Reason: