(1)When the stock of saleable forms falls short of one-half of the quantity Fixed by the High Court as permanent advance, the District Judge shall take steps to recoup the shortage direct from the Superintendent, Printing and Stationery, Uttar Pradesh, Allahabad. He shall apply in Manual Miscellaneous Form No. 131-A (Recoupment Order of the Superintendent, Printing and Stationery. Uttar Pradesh, for saleable forms) furnishing the certificates mentioned therein.