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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(2)(a) in Chhattisgarh Legal Services Authority Rules, 2002

(a)[ Chairman, High Court Legal Service Committee. [Substituted by Notification No. 8356/1929/XXI-B/C.G./05, dated 29-10-2005.]