Karnataka High Court
M/S Krishtic Antique Art vs Mrs R Prema on 31 August, 2009
Author: S.Abdul Nazeer
Bench: S.Abdul Nazeer
EN THE HIGH {EEEURT OF KARNATAKA AT BAFJGALESRE
mama THIS THE 318? my 0? AUGUST 29991
BI§F{}RE
'THEE E-§{)N'BLI3 MR. JUSTICEJSJ ,é;13D:Ji;"rsi:3;%e:.*3:fiI~3 _'_AVV
REGULAR FIRST APPEAL N€;;:z§;9:§T;.Qm;_fg
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JUDGE