Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 8] [Entire Act] State of Uttar Pradesh - Subsection Section 8(2) in U.P. Area Development Act, 1976 (2)Subject to the general control and direction of the Chairman, the supervision and control over all employees of the Authority shall vest in the Secretary.
