Calcutta High Court (Appellete Side)
Shri Hans Raj Dugar vs Union Of India & Ors on 11 March, 2020
Author: Shekhar B. Saraf
Bench: Shekhar B. Saraf
1
S/L 11
11.3.2020
Ct. No. 23
SD
W.P. 211 (W) of 2020
Shri Hans Raj Dugar, Proprietor of M/s. Supreme Enterprises
Vs.
Union of India & Ors.
Mr. Arijit Chakrabarti
Mr. Prabir Bera
... for the Petitioner.
Mr. K.K. Maiti
Mr. Bhaskar Prasad Banerjee
... for the Customs Authority.
Counsel appearing on behalf of the petitioner seeks leave to file supplementary
affidavit. Such leave is granted.
Petitioner is directed to file such supplementary affidavit within a week and
advance copy of the same should be served upon the respondents.
Let the matter appear two weeks hence.
(Shekhar B. Saraf, J.)