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Calcutta High Court (Appellete Side)

Shri Hans Raj Dugar vs Union Of India & Ors on 11 March, 2020

Author: Shekhar B. Saraf

Bench: Shekhar B. Saraf

                                                          1

S/L 11
11.3.2020
Ct. No. 23
SD
                          W.P. 211 (W) of 2020

             Shri Hans Raj Dugar, Proprietor of M/s. Supreme Enterprises
                                      Vs.
                           Union of India & Ors.


             Mr. Arijit Chakrabarti
             Mr. Prabir Bera
                                                   ... for the Petitioner.

             Mr. K.K. Maiti
             Mr. Bhaskar Prasad Banerjee
                                            ... for the Customs Authority.



                    Counsel appearing on behalf of the petitioner seeks leave to file supplementary

             affidavit. Such leave is granted.

                    Petitioner is directed to file such supplementary affidavit within a week and

             advance copy of the same should be served upon the respondents.

Let the matter appear two weeks hence.

(Shekhar B. Saraf, J.)