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State of Telangana - Section

Section 8 in State Mineral Exploration Trust Rules, 2015

8. Office and Bank Account..

(1)The office of the Trust shall be situated at Industries and Commerce (Mines) Dept. Secretariat, Hyderabad or at such other place as may be determined by the Executive Committee.
(2)The bank account of Trust shall be opened and operated through the Member-Secretary or any other Member of the Executive Committee or any officer of the State Government, as may be authorized by the Executive Committee.