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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(A) in The Indian Police Service (Pay) Rules, 2007

(A)in the cases of all members of the Service,-
(i)an amount representing forty per cent of the basic pay in the existing scale shall be added to the existing emoluments' of the member of the Service;
(ii)after the existing emoluments have been so increased, the pay shall thereafter be fixed in the revised scale at the stage next above the amount computed: