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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(II) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses in Planning and Architecture (B. Arch. B. Plng, and related courses) Rules, 2004

(II)55% of the total Intake of seats in B.Arch./B.Plng. and related courses, shall be filled with the concerned Religious/Linguistic Minority eligible candidates only on the basis of Rank, obtained at PACET/PACET-AC by following Merit Order and Transparency and eligibility conditions at Rule 4, and Rule of reservation laid down by the Government from time to time.