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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Goa - Subsection

Section 27(2) in The Goa University Act, 1984

(2)The annual accounts when audited shall be published in the Official Gazette and a copy of the Accounts together with the report of the Comptroller and Auditor General shall be submitted to the [Court] [Substituted by the Amendment Act 15 of 1988.] and the [Chancellor] [Substituted by the Amendment Act 3 of 2000.] alongwith the observations of the Executive Council.