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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Mizoram - Subsection

Section 4(a) in The Mizoram Aided College Employees Rules, 1990

(a)A candidate for the post of Principal of a College shall have at least ten years' experience as a teacher in a college or University or should have held any superior post or posts of educational administration in the Government or semi-Government bodies. In special cases of outstanding scholarship and administrative ability, the length of experience may be relaxed by a maximum of 5 years. A candidate for the said post be at least 35 years at the time of appointment.