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[Cites 0, Cited by 2] [Entire Act]

State of Jammu-Kashmir - Section

Section 17 in The Succession (Property Protection) Act, 1977

17. Saving of right to bring regular suit.

- Nothing in this Act contained shall be an impediment to the bringing of a regular suit either by the party whose application may have been rejected before or after citing the party in possession, or by the party who may have been evicted from the possession under this Act.