Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13A] [Entire Act] Union of India - Subsection Section 13A(7) in The Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1970 (7)The minutes of the Credit Approval Committee shall be laid before the Board as soon as may be after the end of the meeting.
