Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9C(1)] [Section 9C] [Entire Act] State of Tamilnadu - Subsection Section 9C(1)(iii) in Tamil Nadu Town and Country Planning Act, 1971 (iii)to prepare an existing land use map and such other maps as may be necessary for the purpose of preparing any development plan;