Section 38(2) in The Bharathiar University Act, 1981
(2)Every candidate for a University examination shall, unless exempted from the provisions of this sub-section by a special order of the Syndicate made on the recommendation of the Standing Committee on Academic Affairs, be enrolled as a member of a University college, laboratory or of an affiliated or approved college. Any such exemption may be made subject to such conditions, as the Syndicate may think fit.
