Himachal Pradesh High Court
Gulab Chand & Another vs . Jhanpi Ram And Others on 15 June, 2022
Bench: Sabina, Satyen Vaidya
Gulab Chand & another Vs. Jhanpi Ram and others LPA No.4 of 2020 .
15.06.2022 Present: Ms. Shalini Thakur, Advocate, for the appellants.
Mr. Rupinder Singh Thakur, Advocate, for respondents No.1(i) to (v). Mr. Pradeep Sharma, Advocate on behalf of Mr. Sahil Thakur, Advocate, for respondents No.8, 14, 15, 16, 20, 33, 40 to 44, 47 to 50, 55, 57, 69, 88, 108, 115, 119, 123, 127, 130, 131, 132, 139 to 143, 145 to 150, 165, 169, 170(a), 170(b),174(a), 174(b), 175, 176, 178, 181, 182, 194, 197 to 200.
Let notice be issued to the unserved respondents, on doing the needful, for 18th October, 2022.
( Sabina ) Acting Chief Justice ( Satyen Vaidya ) Judge June 15, 2022 Himalvi ::: Downloaded on - 15/06/2022 20:03:42 :::CIS