Bombay High Court
Dyandeo Babu Kharat vs Shankar Nana Kharat Dec Thr Legal Heirs ... on 11 August, 2023
Author: N.R. Borkar
Bench: N.R. Borkar
37-WP-9786-23.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL WRIT PETITION NO. 9786 OF 2023
Dyandeo Babu Kharat ...Petitioner
Versus
Shankar Nana Kharat (since deceased)
through legal heirs and ors. ...Respondents
.........
Mr. Sushant Prabhune for the Petitioner.
Mr. A. P. Vanarase, AGP for the State- Respondent Nos. 19 to 21.
.........
CORAM : N.R. BORKAR, J.
DATED : 11 AUGUST 2023 P.C. :-
Issue notice to the respondents, returnable on 25 September 2023.
2. The learned AGP waives service of notice for respondent Nos. 19 to 21.
3. In the meantime, there shall be ad-interim relief in terms of prayer clause (B).
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