Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67KK] [Entire Act] State of Rajasthan - Subsection Section 67KK(1) in The Rajasthan Excise Rules, 1956 (1)Subject to such general or special directions as may be issued by the Excise Commissioner from time to time, licences under Rule 67-I may be granted for any area by inviting sealed tenders.