Punjab-Haryana High Court
The Jai Durga Co-Op Urban Thrift & Credit ... vs Shyam Lal on 2 May, 2016
Author: Fateh Deep Singh
Bench: Fateh Deep Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-14528 of 2015
Date of Decision: May 02, 2016
The Jai Durga Co-Op Urban (S.E.) ...Petitioner
Thrift and Credit Society Limited
Versus
Shyam Lal ...Respondent
CORAM: HON'BLE MR. JUSTICE FATEH DEEP SINGH
Present: Ms. Sheena Sood, Advocate
Mr. Ram Kumar Saini, Advocate
for the petitioner.
FATEH DEEP SINGH, J.
For orders, see judgment of even date passed in CRM-M-20498 of 2015 titled as The Jai Durga Co-Op Urban (S.E.) Thrift and Credit Society Limited vs. Aalok Shrivastwa.
(FATEH DEEP SINGH) JUDGE May 02, 2016 aarti 1 of 1 ::: Downloaded on - 10-06-2016 21:08:02 :::