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Punjab-Haryana High Court

The Jai Durga Co-Op Urban Thrift & Credit ... vs Shyam Lal on 2 May, 2016

Author: Fateh Deep Singh

Bench: Fateh Deep Singh

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH


                               CRM-M-14528 of 2015
                               Date of Decision: May 02, 2016


The Jai Durga Co-Op Urban (S.E.)                                ...Petitioner
Thrift and Credit Society Limited


                                  Versus


Shyam Lal                                                     ...Respondent


CORAM:            HON'BLE MR. JUSTICE FATEH DEEP SINGH

Present:          Ms. Sheena Sood, Advocate
                  Mr. Ram Kumar Saini, Advocate
                  for the petitioner.


FATEH DEEP SINGH, J.

For orders, see judgment of even date passed in CRM-M-20498 of 2015 titled as The Jai Durga Co-Op Urban (S.E.) Thrift and Credit Society Limited vs. Aalok Shrivastwa.

(FATEH DEEP SINGH) JUDGE May 02, 2016 aarti 1 of 1 ::: Downloaded on - 10-06-2016 21:08:02 :::