Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 29 in Haryana Council of Homoeopathic System of Medicine Staff Regulations, 1996 29. Power to interpret. [Section 54]. - Power to interpret these regulations shall be exercised by the Council with the prior approval of the Government.
