Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7] [Section 24(1)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1)(i) in The Special Marriage Act, 1954

(i)any of the conditions specified in clauses (a), (b), (c) and (d) of section 4 has not been fulfilled; or