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[Cites 0, Cited by 0] [Section 172(5)] [Section 172] [Entire Act]

State of West Bengal - Subsection

Section 172(5)(a) in The West Bengal Panchayat Act, 1973

(a)be responsible for the financial and executive administration in respect of the schemes and programmes [under the purview and control of the Sthayee Samiti within the budgetary provisions of the Zilla Parishad;]