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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 66 in The Merchant Shipping Act, 1958

66. Indian ships to hoist proper national colours in certain cases. -

An Indian ship shall hoist the proper national colours-
(a)on a signal being made to her by any vessel of the Indian Navy;
(b)on entering or leaving any foreign port;
(c)if of fifty tons gross tonnage or more, on entering or leaving any Indian port.