Supreme Court - Daily Orders
Mahe Institute Of Dental Sciences And ... vs The Co Ordinator (Admission) ... on 22 October, 2018
Bench: Arun Mishra, Vineet Saran
ITEM NO.35 COURT NO.7 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 1211/2018
MAHE INSTITUTE OF DENTAL SCIENCES AND HOSPITAL & ANR.Petitioner(s)
VERSUS
THE CO ORDINATOR (ADMISSION) CENTRALIZED ADMISSION COMMITTEE
(CENTAC) & ORS. Respondent(s)
(FOR ADMISSION and IA No.141606/2018-CLARIFICATION/DIRECTION)
Date : 22-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. C. N. Sree Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
No ground is made out to interfere on merits in the orders. Consequently, the writ petition is dismissed.
Pending application, if any, also stand disposed of.
(NEELAM GULATI) (JAGDISH CHANDER)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
NEELAM GULATI
Date: 2018.10.24
15:50:27 IST
Reason: