Supreme Court of India
Prahlad Pradhan vs Sonu Kumhar on 16 October, 2019
Equivalent citations: AIRONLINE 2019 SC 2076, 2019 (10) SCC 259, (2019) 14 SCALE 48, (2019) 2 CLR 1059 (SC), (2019) 4 CIVILCOURTC 514, (2019) 4 CURCC 162, (2019) 4 KER LT 374, (2020) 1 RECCIVR 70
Author: Uday Umesh Lalit
Bench: Uday Umesh Lalit, Indu Malhotra, Krishna Murari
ITEM NO.1501 COURT NO.7 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5919/2011
PRAHLAD PRADHAN & ORS. Appellant(s)
VERSUS
SONU KUMHAR & ORS. Respondent(s)
(HEARD BY HON'BLE INDU MALHOTRA AND HON'BLE KRISHNA MURARI,JJ.) Date : 16-10-2019 This appeal was called on for judgment today.
For Appellant(s) Ms. Kumud Lata Das, AOR Mr. Rajiv Kr. Sinha, Adv.
Ms. Rubina Jawed, Adv.
For Respondent(s) Mr. Jayesh Gaurav, Adv.
Ms. Diksha Ojha, Adv.
Ms. Priyanka Tyagi, Adv.
Mr. Kuldeep Rai, Adv.
Mr. T. Mahipal, AOR Hon’ble Ms.Justice Indu Malhotra pronounced the non-reportable judgment of the Bench comprising of Hon’ble Ms. Justice Indu Malhotra and Hon’ble Mr. Justice Krishna Murari.
The appeal is dismissed in terms of the signed non-
reportable judgment.
Pending applications, if any, shall also stand disposed of.
(INDU MARWAH) (SUMAN JAIN)
COURT MASTER BRANCH OFFICER
Signature Not Verified
(Signed non-reportable judgment is placed on the file) Digitally signed by INDU MARWAH Date: 2019.10.16 18:20:28 IST Reason: