Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(3) in The Prevention of Corruption Act, Svt. 2006 [Jammu and Kashmir]

(3)The administration of the Vigilance Organization shall best in the Director who hsall exercise in respect of that Organization such of the powers exercisable by a Director-General of Police in respect of the police force as the Government may specifiy in this behalf.