Section 13 in Irrigation Department, Uttaranchal Service of Revenue Subordinate Cadre (Group 'B' and 'C') Rules, 2003
13. Physical fitness.
- No candidate shall be appointed to a post in the Service unless he be in good mental and bodly health and free from any physical defect likely to interfere with the efficient performance of his duties. Before a candidate is finally approved for appointment he shall be required to pass an examination by Medical Board :Provided that a Medical Certificate of fitness shall not be required from a candidate recruited by promotion.
