Supreme Court - Daily Orders
Shiv Darshan Singh vs Rakesh Tiwari Director General, on 7 March, 2019
Bench: Uday Umesh Lalit, Indira Banerjee
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ITEM NO.302(At 2.00 p.m.) COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No.697/2017 In C.A. No.2431/2006
SHIV DARSHAN SINGH Petitioner(s)
VERSUS
RAKESH TIWARI DIRECTOR GENERAL, & ORS. Respondent(s)
(With appln.(s) for permission to file addl. documents/facts/
annexures)
Date : 07-03-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Petitioner(s) :
Mr. Nidhesh Gupta,Sr.Adv.
Mr. Harvinder Singh,Adv.
Ms. Japneet Kaur,Adv.
Ms. Sampa Sangupta,Adv.
Ms. Vriti Gujral,Adv.
Ms. Pallavi Singh,Adv.
for Mr. Abhijit Sengupta,AOR
For Respondent(s)/contemnor(s) :
Mr. Parag Tripathi,Sr.Adv.
Mr. Aseem Chaturvedi,Adv.
(For Mr. V.C. Chaturvedi)
Mr. Gourab Banerji,Sr.Adv.
Ms. Manisha Singh,Adv.
Mr. Sahil Tagotra,Adv.
(For Prof. Himanshu Prabha Ray)
Mr. Yoginder Handoo,AOR
Mr. Nishant Kumar,Adv.
Signature Not Verified
Mr. Prashant Bhatnagar,Adv.
Mr. Pramod Sharma,A.E.,BP (NDMC)-in-person
Digitally signed by
SARITA PUROHIT
Date: 2019.03.09
10:49:07 IST
Reason:
Nos.4&5 Mr. Gopal Shankar Narayanan,Adv.
Mr. Jasmeet Singh, AOR
Ms. Bobby Anand,Adv.
Mr. Naman Joshi,Adv.
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Mr. Hemant Jain,adv.
Ms. Ruhsheet J. Saluja,Adv.
Ms. Sobha Gupta,Adv.
Mr. Saif Ali,Adv.
Ms. Vijay Lakshmi,Adv.
Mr. Divjot Singh Bhatia,Adv.
Mr. Neel Mani,Adv.
No.7 Mr. Ajay Veer Singh Jain,Adv.
Ms. Mamta Jain,Adv.
Mr. Uday Ram Bokadia,Adv.
Ms. Divya Garg,Adv.
for Mr. Sonal Jain,AOR
ASI Mr. Annam D.N. Rao,AOR
Mr. A. Venkatesh,Adv.
Mr. Rahul Mishra,Adv.
Mr. Amber Sachdeva,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the parties. Judgment reserved.
Original files pertaining to building plan of 14, Janpath shall be retained in this Court, in sealed cover, till the disposal of the matter.
(Suman Jain) (Sarita Purohit)
Branch Officer AR-cum-PS