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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(6) in The M.P. Licensing Board (Electrical) Regulations, 1960

(6)[ Notice of termination of service. - If a holder of a permit for supervisor and/or wireman leaves the service of a licensed electrical contractor, the termination of the service shall be notified to the Secretary both by the contractor and the permit holder. The contractor shall also notify the name and certificate number of the Supervisor and/or wireman engaged under clause (1) in place of the outgoing permit-holder] [Substituted by Notification No. 3674-2259-XIII, dated 30-7-1964.].