Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act] State of Karnataka - Subsection Section 23(1)(iv) in Adichunchanagiri University Act, 2012 (iv)The Principal Secretary/Secretary to the Government in the Medical Education or by his nominee not below the rank of Deputy Secretary;