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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2) in Rajasthan Lokayukta Sachivalaya Ministerial Service (Conditions of Service) Rules, 2013

(2)A person appointed by transfer from other service or a retired person appointed in the service shall not be eligible for promotion on any post in the service.