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[Cites 0, Cited by 0] [Section 121(2)] [Section 121] [Entire Act]

State of Odisha - Subsection

Section 121(2)(b) in The Orissa Grama Panchayats Act, 1964

(b)for recovering any such record to issue a search warrant and to exercise all such powers with respect thereto as may be lawfully exercised by a Magistrate under the provisions of Chapter VII of the Code of Criminal Procedure, 1898 (5 of 1898).