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[Cites 0, Cited by 0] [Section 33(4)] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(4)(a) in Tamil Nadu Music and Fine Arts University Act, 2013

(a)Any member of the Syndicate may propose to the Syndicate, the draft of a statute or of any amendment to, or of repeal of, a statute and the Syndicate, may, either accept or reject the draft, if it relates to matter not falling within the purview of the Academic Council.