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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Mizoram - Subsection

Section 41(2)(k) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(k)The payment of any other expenses including a management fee payable to any organization charged with the responsibility of managing the University on behalf of the sponsoring body, as approved by the Board of Management to be an expense for the purposes of the University.