Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] State of Maharashtra - Subsection Section 7(1)(a) in The Maharashtra Entertainments Duty Act, 1923 (a)[* * *] [Clauses (a) and (e) were deleted by Maharashtra 7 of 1987, Section 10(a).]