Section 20(1)(b) in Veer Narmad South Gujarat University Act, 1965

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State of Gujarat - Subsection

Section 20(1)(b) in Veer Narmad South Gujarat University Act, 1965

(b)to sanction the transfer of any amount within a budget grant from one minor head to another or from a subordinate head under one minor head to a subordinate head under another minor head, or

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State of Gujarat - Subsection

Section 20(1)(b) in Veer Narmad South Gujarat University Act, 1965