Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Sikkim - Subsection Section 25(1) in Sikkim Sales Tax Act, 1983 (1)investigation of any crime and prosecution of any person under this Act or under any of the laws of Central or State Government it; or
