Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(1)(c) in Bihar State Minorities Commission Act, 1991 (c)to undertake review of the implementation of policies and schemes of the State Government for the welfare of minorities of the State;